Smt. Mithlesh Upadhyay vs State Of U.P. & Another
2017 Latest Caselaw 579 ALL

Citation : 2017 Latest Caselaw 579 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Smt. Mithlesh Upadhyay vs State Of U.P. & Another on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 81 of 2013
 

 
Revisionist :- Smt. Mithlesh Upadhyay
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- B.K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Janardan Yadav,Sheo Ram Singh,Sheo Ram Yadav
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri B.K. Tripathi, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

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