Pankaj Kumar vs State Of U.P.
2017 Latest Caselaw 578 ALL

Citation : 2017 Latest Caselaw 578 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Pankaj Kumar vs State Of U.P. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 614 of 2008
 

 
Revisionist :- Pankaj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- R.P. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Pradeep Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Case is passed over on the ground of illness of Sri Pradeep Kumar Singh, learned counsel for opposite party.

List in the next cause list.

Order Date :- 12.5.2017

Mukesh

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