Smt. Nargis Begum vs State Of U.P. And Anr.
2017 Latest Caselaw 576 ALL

Citation : 2017 Latest Caselaw 576 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Smt. Nargis Begum vs State Of U.P. And Anr. on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 20 of 2013
 

 
Revisionist :- Smt. Nargis Begum
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Dr. Arun Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Sufia Saba
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Ms. Sufia Saba, learned counsel for opposite party No.2, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

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