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Smt. Tara Sharma vs D.D.E. & Others
2017 Latest Caselaw 573 ALL

Citation : 2017 Latest Caselaw 573 ALL
Judgement Date : 12 May, 2017

Allahabad High Court
Smt. Tara Sharma vs D.D.E. & Others on 12 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30596 of 1998
 

 
Petitioner :- Smt. Tara Sharma
 
Respondent :- D.D.E. & Others
 
Counsel for Petitioner :- W.H. Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that an earlier writ petition being writ petition no. 17381 of 1997 filed by the petitioner is pending before this Court and which may be taken up alongwith the instant matter.

List in the next cause list alongwith the record of writ petition no. 17381 of 1997.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 12.5.2017

skv

 

 

 
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