Rajpal Sharma vs State Of U.P.& Another.
2017 Latest Caselaw 572 ALL

Citation : 2017 Latest Caselaw 572 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Rajpal Sharma vs State Of U.P.& Another. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 427 of 2006
 

 
Applicant :- Rajpal Sharma
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Rajendra Prasad,S.P.Tewari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list in the next cause list.

Order Date :- 12.5.2017

Mukesh

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