Shri Ram vs State Of U.P. & Others
2017 Latest Caselaw 562 ALL

Citation : 2017 Latest Caselaw 562 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Shri Ram vs State Of U.P. & Others on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 136 of 2013
 

 
Revisionist :- Shri Ram
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- V.N. Mishra,M.K.Tripathi,P.N. Tripathi,Sharad Mandhyan,Sunil Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Paritosh Shukla
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by Sri Mahendra Pratap Tiwari, Advocate holding brief of Sri P.N. Tripathi, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

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