Citation : 2017 Latest Caselaw 551 ALL
Judgement Date : 12 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1817 of 2016 Appellant :- Rakesh Respondent :- State Of U.P. Counsel for Appellant :- Anil Kumar Sharma,Brijendra Kumar Tiwari Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 4th July, 2017.
Order Date :- 12.5.2017
Mukesh
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