State Of U.P. vs Manoj Alias Bandar And Another
2017 Latest Caselaw 529 ALL

Citation : 2017 Latest Caselaw 529 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

State Of U.P. vs Manoj Alias Bandar And Another on 11 May, 2017

Bench: Shashi Kant Gupta, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 286 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Manoj Alias Bandar And Another
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

Re: Delay Condonation Application No.155649 of 2017.

Issue notice.

List in the third week of July, 2017 alongwith Criminal Appeal (Defective) under section 372 No. 4847 of 2016 that too has been filed against the impugned order acquitting the accused respondents.

Order Date :- 11.5.2017

N.A.

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