Dharmendra vs State Of U.P.
2017 Latest Caselaw 524 ALL

Citation : 2017 Latest Caselaw 524 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Dharmendra vs State Of U.P. on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 89 of 2017
 

 
Appellant :- Dharmendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashish Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list in the next cause list.

Order Date :- 11.5.2017

Mukesh

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