Mahesh And Others vs State Of U.P. And Others
2017 Latest Caselaw 511 ALL

Citation : 2017 Latest Caselaw 511 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Mahesh And Others vs State Of U.P. And Others on 11 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 6532 of 2006
 

 
Petitioner :- Mahesh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Satish Mandhyan,Pankaj Dubey
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,R. Venkataramani,S.K. Gupta,S.K. Mishra,Satish Chaturvedi,Usha Kiran,Vimlendu Tripathi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

A mention has been made in this matter on behalf of learned counsel for the respondent as well as for the State.

Shri Vinod Kant Srivastava, learned Additional Advocate General assisted by Shri Nimai Dass, learned Standing Counsel states that he needs to complete his instruction and will file better affidavit on behalf of Principal Secretary, Industrial Development. He prays for and is allowed three weeks' time to do so.

List this matter on 12.07.2017.

Shri Venkataramani, learned Senior Counsel assisted by Shri Pranjal Mehrotra and Shri M.C. Chaturvedi, learned Senior Counsel appears for the respondents.

Order Date :- 11.5.2017

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