Gafur Ali vs State Of U.P. And 2 Others
2017 Latest Caselaw 508 ALL

Citation : 2017 Latest Caselaw 508 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Gafur Ali vs State Of U.P. And 2 Others on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 931 of 2015
 

 
Revisionist :- Gafur Ali
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- C.P. Tiwari,Ram Kishor Gupta
 
Counsel for Opposite Party :- Govt.Advocate,Rafeek Ahmad Khan
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Ram Kishor Gupta, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 11.5.2017

atul

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