Smt. Richa & Another vs State Of U.P. & Another
2017 Latest Caselaw 504 ALL

Citation : 2017 Latest Caselaw 504 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Smt. Richa & Another vs State Of U.P. & Another on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 369 of 2014
 

 
Revisionist :- Smt. Richa & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Amit Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Amit Srivastava, learned counsel for the revisionists, the case is being passed over for the day.

Order Date :- 11.5.2017

atul

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