Sharad Agrawal vs State Of U.P. And Another
2017 Latest Caselaw 502 ALL

Citation : 2017 Latest Caselaw 502 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Sharad Agrawal vs State Of U.P. And Another on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 2953 of 2014
 

 
Revisionist :- Sharad Agrawal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- M.C. Chaturvedi,Anil Kumar Pathak
 
Counsel for Opposite Party :- Govt.Advocate,Dharm Rajr Pal,Dileep Kumar
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

No one is present on behalf of the revisionist to press this Criminal Revision. Learned AGA for the State-opposite party No.1 and Sri Muktesh Singh, Advocate holding brief of Sri Dileep Kumar, learned counsel for opposite party No.2 are present.

List again after two weeks.

Order Date :- 11.5.2017

atul

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