Hardoi Distt.Cooperative Bank ... vs State Of U.P.Through Secy ...
2017 Latest Caselaw 501 ALL

Citation : 2017 Latest Caselaw 501 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Hardoi Distt.Cooperative Bank ... vs State Of U.P.Through Secy ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1098 of 2001
 

 
Petitioner :- Hardoi Distt.Cooperative Bank Ltd.Hardoi Through Its
 
Respondent :- State Of U.P.Through Secy Cooperation Govt.U.P.Civil
 
Counsel for Petitioner :- Raghvendra Singh,Anurag Kumar Singh
 
Counsel for Respondent :- C.S.C.,Prashant Kumar,S.K. Srivastava,S.K.Bisaria
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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