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Smt. Priyanka Kashyap @ Kiran ... vs State Of U.P. And Another
2017 Latest Caselaw 500 ALL

Citation : 2017 Latest Caselaw 500 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Smt. Priyanka Kashyap @ Kiran ... vs State Of U.P. And Another on 11 May, 2017
Bench: Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 933 of 2015
 

 
Revisionist :- Smt. Priyanka Kashyap @ Kiran Kashyap & Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- S.R. Verma,Bhawna Verma
 
Counsel for Opposite Party :- Govt.Advocate,Beerendra Singh Pal
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Learned counsel for the revisionists and learned AGA for the State-opposite party No.1 are present. No one is present on behalf of opposite party No.2. 

List on 7th July, 2017.

Order Date :- 11.5.2017

atul

 

 

 
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