Munna Lal vs State Of U.P. And 3 Others
2017 Latest Caselaw 495 ALL

Citation : 2017 Latest Caselaw 495 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Munna Lal vs State Of U.P. And 3 Others on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 732 of 2015
 

 
Revisionist :- Munna Lal
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- Kameshwar Singh
 
Counsel for Opposite Party :- Govt.Advocate,V.K. Chandel
 

 
Hon'ble Daya Shankar Tripathi,J.

Heard learned counsel for the revisionist, learned AGA for the State-opposite party No.1 and learned counsel for opposite parties No.2 to 4.

Learned counsel for opposite parties No.2 to 4 prays for and is granted two weeks' time to file counter affidavit.

List on 29th May, 2017.

Order Date :- 11.5.2017

atul

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