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Man Bhawati vs State Of U.P. And 3 Others
2017 Latest Caselaw 494 ALL

Citation : 2017 Latest Caselaw 494 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Man Bhawati vs State Of U.P. And 3 Others on 11 May, 2017
Bench: Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 166 of 2015
 

 
Revisionist :- Man Bhawati
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- V.P. Pandey
 
Counsel for Opposite Party :- Govt.Advocate,C.P. Dwivedi
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Sri V.P. Pandey, learned counsel for the revisionist and learned AGA for the State-opposite party No.1 are present. No one is present on behalf of opposite parties No.2 to 4.

List on 4th July, 2017.

Order Date :- 11.5.2017

atul

 

 

 
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