Ilaqat vs State Of U.P. And 5 Others
2017 Latest Caselaw 493 ALL

Citation : 2017 Latest Caselaw 493 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Ilaqat vs State Of U.P. And 5 Others on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 129 of 2015
 

 
Revisionist :- Ilaqat
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Revisionist :- Mohammad Mustafa Khan,Afshan Shafaut
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Learned counsel for the revisionist and learned AGA for the State-opposite party No.1 are present.

According to office report dated 10.05.2017, notices issued to opposite parties No.2 to 6 are awaited and dasti notices were handed over to the revisionist for service.

Office is directed to submit report about the date of issuance of registered notice issued to opposite parties No.2 to 6 and whether it is received back or not.

Learned counsel for the revisionist may file affidavit of Service also.

List on 10th July, 2017.

Order Date :- 11.5.2017

atul

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