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Prmeshwar Dayalsawant vs Senior Regional Manager Food ...
2017 Latest Caselaw 489 ALL

Citation : 2017 Latest Caselaw 489 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Prmeshwar Dayalsawant vs Senior Regional Manager Food ... on 11 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4730 of 2001
 

 
Petitioner :- Prmeshwar Dayalsawant
 
Respondent :- Senior Regional Manager Food Corporation Of India 56 Habibul
 
Counsel for Petitioner :- Arvind K. Sinha,Asit Srivastava,T B Singh
 
Counsel for Respondent :- A.K. Singh,Mohd.Rafi Khan
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list again peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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