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General Manager, Lko. ... vs Presiding Officer, Labour Court ...
2017 Latest Caselaw 488 ALL

Citation : 2017 Latest Caselaw 488 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
General Manager, Lko. ... vs Presiding Officer, Labour Court ... on 11 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4693 of 2001
 

 
Petitioner :- General Manager, Lko. Jalsansthan Lko.
 
Respondent :- Presiding Officer, Labour Court U.P. A.P. Sen Road Lucknow
 
Counsel for Petitioner :- Farid Ahmad,U.P. Singh
 
Counsel for Respondent :- C.S.C.,Manjive Shukla,Prahlad Maurya
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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