Deo Raj Singh vs District Inspector Of Schools ...
2017 Latest Caselaw 486 ALL

Citation : 2017 Latest Caselaw 486 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Deo Raj Singh vs District Inspector Of Schools ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6134 of 2001
 

 
Petitioner :- Deo Raj Singh
 
Respondent :- District Inspector Of Schools Distt. Faizabad And 2 Ors.
 
Counsel for Petitioner :- S.S.Chauhan,Arvind Kumar Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list again peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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