Vishwa Nath Singh vs State Of U.P.Thru Secy.,Revenue ...
2017 Latest Caselaw 484 ALL

Citation : 2017 Latest Caselaw 484 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Vishwa Nath Singh vs State Of U.P.Thru Secy.,Revenue ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6165 of 2002
 

 
Petitioner :- Vishwa Nath Singh
 
Respondent :- State Of U.P.Thru Secy.,Revenue Deptt.,Lucknow & 4 Others
 
Counsel for Petitioner :- R.A. Misra,A.K. Misra,Ganga Singh,R.G. Misra,Vinod Kumar Singh Ii
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner Sri Ganga Singh, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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