Mohd.Saleem vs Cantonment Board, Sadar,Lucknow ...
2017 Latest Caselaw 483 ALL

Citation : 2017 Latest Caselaw 483 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Mohd.Saleem vs Cantonment Board, Sadar,Lucknow ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2317 of 2001
 

 
Petitioner :- Mohd.Saleem
 
Respondent :- Cantonment Board, Sadar,Lucknow Through Executive Officer
 
Counsel for Petitioner :- S.K.Chaudhary,R.P. Singh,Shyam Mohan
 
Counsel for Respondent :- C.S.C.,Akhilesh Kalra,Mahendra Kumar Mishra,S.B.Pandey,Sanjeev Singh
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri Shyam Mohan has sent illness slip. The case is adjourned for today.

List peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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