Sohan Lal Bharti vs District Magistrate Gonda And ...
2017 Latest Caselaw 473 ALL

Citation : 2017 Latest Caselaw 473 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Sohan Lal Bharti vs District Magistrate Gonda And ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7161 of 2010
 

 
Petitioner :- Sohan Lal Bharti
 
Respondent :- District Magistrate Gonda And Others
 
Counsel for Petitioner :- R.P.Ojha,Girish Chandra Verma,Govind Singh Bot,Km. Vishwa Mohini,Vimal Kumar
 
Counsel for Respondent :- C.S.C.,G.C.Verma,Surya Narain Mishra,Vindhyavasini Kumar,Vishal Verma
 

 
Hon'ble Vivek Chaudhary,J.

The case is listed peremptorily today. The counsel for B.S.A. Sri Vindhyavasini Kumar has sent illness.

In the interest of justice, list again peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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