Sanjay Kumar Pandey vs State Of U.P. Thru The Secy.Law ...
2017 Latest Caselaw 470 ALL

Citation : 2017 Latest Caselaw 470 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Sanjay Kumar Pandey vs State Of U.P. Thru The Secy.Law ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 691 of 2013
 

 
Petitioner :- Sanjay Kumar Pandey
 
Respondent :- State Of U.P. Thru The Secy.Law Govt.Of U.P. Lukcnow &Others
 
Counsel for Petitioner :- Umesh Kumar Srivastava,Dhirendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

Supplementary counter affidavit filed on behalf of respondent nos. 2 and 3 today is taken on record.

List in next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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