Raj Kumar @ Khanna vs State Of U.P.
2017 Latest Caselaw 47 ALL

Citation : 2017 Latest Caselaw 47 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Raj Kumar @ Khanna vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1533 of 2015
 

 
Appellant :- Raj Kumar @ Khanna
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satendra Kumar (Singh)
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed by learned counsel for the appellant, two week's time granted.

List on 15.05.2017.

Order Date :- 4.5.2017

psd

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