C.P.Saxena vs U.P.Power Corporation Ltd. ...
2017 Latest Caselaw 467 ALL

Citation : 2017 Latest Caselaw 467 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

C.P.Saxena vs U.P.Power Corporation Ltd. ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6203 of 2001
 

 
Petitioner :- C.P.Saxena
 
Respondent :- U.P.Power Corporation Ltd. Through Its Chair-Person Shakti
 
Counsel for Petitioner :- S.K.Rastogi
 
Counsel for Respondent :- N.K.Pandey,Amit Singh,C S C
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App