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Rinku @ Baba vs State Of U.P.
2017 Latest Caselaw 466 ALL

Citation : 2017 Latest Caselaw 466 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Rinku @ Baba vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2064 of 2016
 

 
Appellant :- Rinku @ Baba
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Alok Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Objection filed by State which is taken on record.

2.  Learned counsel for appellant prays for and is granted a week's time to file reply/rejoinder affidavit to the objection/counter affidavit  filed by State.

3.  List this matter on 24th May, 2017.

Order Date :- 11.5.2017

Mukesh

 

 

 
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