Shitla Prasad Tiwari vs U.P.Co Operative Federation And ...
2017 Latest Caselaw 465 ALL

Citation : 2017 Latest Caselaw 465 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Shitla Prasad Tiwari vs U.P.Co Operative Federation And ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1851 of 2005
 

 
Petitioner :- Shitla Prasad Tiwari
 
Respondent :- U.P.Co Operative Federation And 2ors
 
Counsel for Petitioner :- Hari Om Singh
 
Counsel for Respondent :- C.S.C.,B.K Chaudhary,Kapil Dev,Shireesh Kumar
 

 
Hon'ble Vivek Chaudhary,J.

The cases of Sri Shireesh Kumar, learned counsel for respondent are adjourned as he is on sanctioned leave till 12.05.2017.

List in next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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