Kamakhya Prasad Shukla S/O Hari ... vs State Of U.P. Thru Secy. Basic ...
2017 Latest Caselaw 464 ALL

Citation : 2017 Latest Caselaw 464 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Kamakhya Prasad Shukla S/O Hari ... vs State Of U.P. Thru Secy. Basic ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1524 of 2009
 

 
Petitioner :- Kamakhya Prasad Shukla S/O Hari Narain Shukla
 
Respondent :- State Of U.P. Thru Secy. Basic Education & Others
 
Counsel for Petitioner :- Sanjay Misra,Amrendra Nath Tripathi,Umesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Deepak Srivastava,Prabhat Kumar Upadhyay,Shiva Kant Tewari
 

 
Hon'ble Vivek Chaudhary,J.

This case has been repeatedly adjourned in the past. Today, there is a request on behalf of petitioner to adjourn the matter.

List peremptorily in the next cause list.

It is expected that on next date of listing the counsel for petitioner either make alternative arrangement or argue the case.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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