Kailash & 2 Ors. vs State Of U.P
2017 Latest Caselaw 463 ALL

Citation : 2017 Latest Caselaw 463 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Kailash & 2 Ors. vs State Of U.P on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1878 of 2016
 

 
Appellant :- Kailash & 2 Ors.
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Tufail Ahmad,Rajiu Raman Srivastava
 
Counsel for Respondent :- G.A
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. State may file counter affidavit within two weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

2. List this matter on 3rd July, 2017

Order Date :- 11.5.2017

Mukesh

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