Ram Dhani vs State Of U.P.Through The ...
2017 Latest Caselaw 462 ALL

Citation : 2017 Latest Caselaw 462 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Ram Dhani vs State Of U.P.Through The ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3888 of 2010
 

 
Petitioner :- Ram Dhani
 
Respondent :- State Of U.P.Through The Secy.Secondary Education Lucknow
 
Counsel for Petitioner :- K.M.Shukla,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.,Ajay Pratap Singh
 

 
Hon'ble Vivek Chaudhary,J.

Sri Ajay Pratap Singh, learned counsel for the opposite party has sent illness slip. The case is adjourned for today.

List in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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