Banwari Lal S/O Late Hari Prasad & ... vs Sate Of U P Thr.Prin.Secy.Road ...
2017 Latest Caselaw 461 ALL

Citation : 2017 Latest Caselaw 461 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Banwari Lal S/O Late Hari Prasad & ... vs Sate Of U P Thr.Prin.Secy.Road ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 8396 of 2011
 

 
Petitioner :- Banwari Lal S/O Late Hari Prasad & 21 Ors.
 
Respondent :- Sate Of U P Thr.Prin.Secy.Road Transport U P Civil Sectt.&
 
Counsel for Petitioner :- M P Yadav,Anil Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Srivastava,J.B.Singh,Prabhakar Tiwari,Vina Sinha
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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