Rampal vs State Of U.P.Through Prinicpal ...
2017 Latest Caselaw 460 ALL

Citation : 2017 Latest Caselaw 460 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Rampal vs State Of U.P.Through Prinicpal ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1505 of 2003
 

 
Petitioner :- Rampal
 
Respondent :- State Of U.P.Through Prinicpal Secy.Lok Nirman Vibhag & Ors
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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