Anwar Ahmad Abbasi vs The State Bank Of India Thro Chief ...
2017 Latest Caselaw 456 ALL

Citation : 2017 Latest Caselaw 456 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Anwar Ahmad Abbasi vs The State Bank Of India Thro Chief ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 884 of 2005
 

 
Petitioner :- Anwar Ahmad Abbasi
 
Respondent :- The State Bank Of India Thro Chief Gm & 2 Ors
 
Counsel for Petitioner :- Mohd. Mansoor,Abdul Qadir Abbasi,Mukteshwar Mishra,S.Srinet,Usman Siddiqui
 
Counsel for Respondent :- N K Seth,D P Dwivedi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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