Brijesh Kumar vs State Of U.P. Through Principal ...
2017 Latest Caselaw 454 ALL

Citation : 2017 Latest Caselaw 454 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Brijesh Kumar vs State Of U.P. Through Principal ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5416 of 2010
 

 
Petitioner :- Brijesh Kumar
 
Respondent :- State Of U.P. Through Principal Secy.Home Lucknow And Ors.
 
Counsel for Petitioner :- S.N.Bhardwaj
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned Standing Counsel prays for a week's time to seek instructions on compliance of order dated 23.12.2014 passed in Writ Petition No. 38524 (S/S) of 2010.

On request of learned Standing Counsel list in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App