Jagdish And Ors. vs Stat Of U.P.
2017 Latest Caselaw 452 ALL

Citation : 2017 Latest Caselaw 452 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Jagdish And Ors. vs Stat Of U.P. on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 860 of 2013
 

 
Appellant :- Jagdish And Ors.
 
Respondent :- Stat Of U.P.
 
Counsel for Appellant :- Raza Zaheer,Ashish Tripathi
 
Counsel for Respondent :- Govt.Advocate,Arun Prakash Shukla,Rajesh Kumar Pathak
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. This appeal is being adjourned from time and again. Today also adjournment is sought for.

2. Trial Court record is already before this Court.

3. The appellant is in jail and his counsel has no urgency in this matter.

4. List in the month of September, 2017.

Order Date :- 11.5.2017

Mukesh

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