Udayshanker Misra vs State Of U.P.Thru Secy.Home ...
2017 Latest Caselaw 451 ALL

Citation : 2017 Latest Caselaw 451 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Udayshanker Misra vs State Of U.P.Thru Secy.Home ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4342 of 2005
 

 
Petitioner :- Udayshanker Misra
 
Respondent :- State Of U.P.Thru Secy.Home Guards Deptt.Lko.& 3 Others
 
Counsel for Petitioner :- Ram Ashish Tiwari,D P S Chauhan,K.L.Vishwakarma,Pradeep Kumar Tripathi,Ravindra Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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