Mansir Pujari vs State Of U.P.
2017 Latest Caselaw 449 ALL

Citation : 2017 Latest Caselaw 449 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Mansir Pujari vs State Of U.P. on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 102 of 2016
 

 
Appellant :- Mansir Pujari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Piyush Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned counsel appearing on behalf of appellant has no urgency in this matter.

2. List this matter on 15th July, 2017.

Order Date :- 11.5.2017

Mukesh

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