Pradeep Dixit vs State Of U.P. And Anr.
2017 Latest Caselaw 447 ALL

Citation : 2017 Latest Caselaw 447 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Pradeep Dixit vs State Of U.P. And Anr. on 11 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- CRIMINAL APPEAL No. - 2577 of 2011
 

 
Appellant :- Pradeep Dixit
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Vivek Dhaka
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

A copy of paper book has been handed over to learned counsel for the appellant.

As prayed by him, list in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 11.5.2017

skv

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