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Baba Deen Srivastva vs State Of U.P.Thr.Its Prin Secy ...
2017 Latest Caselaw 443 ALL

Citation : 2017 Latest Caselaw 443 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Baba Deen Srivastva vs State Of U.P.Thr.Its Prin Secy ... on 11 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 10744 of 2006
 

 
Petitioner :- Baba Deen Srivastva
 
Respondent :- State Of U.P.Thr.Its Prin Secy Basic Education And 3 Ors
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- C.S.C.,Gaus Beg,Vindhyavashini Kumar
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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