Surkahey @ Ram Samujh vs State Of U.P.
2017 Latest Caselaw 442 ALL

Citation : 2017 Latest Caselaw 442 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Surkahey @ Ram Samujh vs State Of U.P. on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1143 of 2016
 

 
Appellant :- Surkahey @ Ram Samujh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pawan Kumar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Civil Misc. Listing Application

List the main matter on Monday i.e. 15th May, 2017 for final hearing.

Order Date :- 11.5.2017

Mukesh

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