Ram Krishna vs State Of U.P.
2017 Latest Caselaw 441 ALL

Citation : 2017 Latest Caselaw 441 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Ram Krishna vs State Of U.P. on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3462 of 2008
 

 
Applicant :- Ram Krishna
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamal Kumar Singh,O N Tiwari,Onkar Nath Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Jagdish Pratap Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List alongwith record before Hon'ble Anil Kumar Srivastava-I as it was an order passed by His Lordship on 28th April, 2017.

Order Date :- 11.5.2017

Mukesh

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