Amresh @ Sonu vs State Of U.P.
2017 Latest Caselaw 44 ALL

Citation : 2017 Latest Caselaw 44 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Amresh @ Sonu vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1786 of 2016
 

 
Appellant :- Amresh @ Sonu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Govt. Advocate,Devendra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State is granted ten days' time to file counter affidavit to the bail application. One week thereafter for rejoinder.

List on 23.05.2017.

Order Date :- 4.5.2017

psd

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