Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Das @ Das vs State Of U.P.
2017 Latest Caselaw 431 ALL

Citation : 2017 Latest Caselaw 431 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Ram Das @ Das vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 164 of 2017
 

 
Appellant :- Ram Das @ Das
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashish Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Rejoinder affidavit filed today which is taken on record.

List in the next cause list.

Order Date :- 11.5.2017

Mukesh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter