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Brajesh Kumar vs State Of U.P.
2017 Latest Caselaw 43 ALL

Citation : 2017 Latest Caselaw 43 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Brajesh Kumar vs State Of U.P. on 4 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1050 of 2010
 

 
Appellant :- Brajesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Sinha,Brijesh Kumar Yadav,R.N. Gupta,Ram Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the reported illness of learned counsel for the appellant, the case is adjourned.

List in the next cause list.

Order Date :- 4.5.2017

psd

 

 

 
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