Manish Kumar Vishwakarma vs State Of U.P.
2017 Latest Caselaw 42 ALL

Citation : 2017 Latest Caselaw 42 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Manish Kumar Vishwakarma vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2058 of 2016
 

 
Appellant :- Manish Kumar Vishwakarma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Saran Awasthi,Sunil Kumar Chaudhary
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Rejoinder affidavit filed on behalf of appellant is taken on record.

List the matter on 09.05.2017 at the request of the learned A.G.A.

Order Date :- 4.5.2017

psd

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