Brijesh Kumar Dubey & 14 Ors. vs State Public Services ...
2017 Latest Caselaw 415 ALL

Citation : 2017 Latest Caselaw 415 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Brijesh Kumar Dubey & 14 Ors. vs State Public Services ... on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1408 of 2006
 

 
Petitioner :- Brijesh Kumar Dubey & 14 Ors.
 
Respondent :- State Public Services Tribunal,Lucknow & 2 Ors.
 
Counsel for Petitioner :- Umesh Kumar Srivastava
 
Counsel for Respondent :- C S C,Anil Kumar Srivastava,S.M.K.Chaudhary
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. As requested by learned Standing Counsel, put up day after tomorrow, i.e 12.05.2017.

Order Date :- 10.5.2017

Pachhere/-

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