Union Of India Thru General ... vs Jage Lal S/O Late Satya Narain & ...
2017 Latest Caselaw 414 ALL

Citation : 2017 Latest Caselaw 414 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Union Of India Thru General ... vs Jage Lal S/O Late Satya Narain & ... on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 532 of 2009
 

 
Petitioner :- Union Of India Thru General Manager, Northern Railway & Ors.
 
Respondent :- Jage Lal S/O Late Satya Narain & Anr.
 
Counsel for Petitioner :- Anil Srivastava,P.K.Srivastava
 
Counsel for Respondent :- R.C. Saxena
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. Shri P.K.Srivastava, learned counsel for petitioners has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 10.5.2017

Pachhere/-

Download the LatestLaws.com Mobile App