State Of ... vs Vidhu Bhushan Dixit And Another
2017 Latest Caselaw 412 ALL

Citation : 2017 Latest Caselaw 412 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

State Of ... vs Vidhu Bhushan Dixit And Another on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 351 of 2014
 

 
Petitioner :- State Of U.P.Throu.Prin.Secy.Institutional Finance Lko.& Anr
 
Respondent :- Vidhu Bhushan Dixit And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Dr.Virendra Bahadur Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. We are informed that Dr. Virendra Bahadur Singh, Advocate appearing for the respondent no.1 is no more.

2. Issue notice to respondent no.1 for engaging another counsel.

3. List immediately thereafter.

Order Date :- 10.5.2017

Pachhere/-

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